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[Cites 0, Cited by 0] [Section 13(10)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(10)(c) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(c)The returning officer shall give all reasonable facilities to the contesting candidates or the proposer or seconder, as the case may be, to examine all the nomination papers and to satisfy themselves that the inclusion of the name of the contesting candidate is valid.