Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(e) in Andhra Pradesh Electricity Regulatory Commission (Compliance Audit) Regulation, 2013 (e)License exemption holders may be charged a special one time charge to recover expenses associated with the audit related to license exemption holder.
