Patna High Court - Orders
Peerit Chatra Sangh, Bhupendra Narain ... vs The State Of Bihar on 7 October, 2023
Bench: Chief Justice, Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13344 of 2023
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Peerit Chatra Sangh, Bhupendra Narain Mandal University, Madhepura
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bhola Kumar, Advocate
For the Respondent/s : Smt. Binita Singh ( SC-28 )
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 07-10-2023Petitioner's Counsel prays.
Post on 13.10.2023.
(K. Vinod Chandran, CJ) ( Rajiv Roy, J) Ravi/-
U