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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(a) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

(a)In the case of an employee who, on the date of notification of these rules, was abroad or on leave, the option shall be exercised within a period of two months, from the date of his taking over the charge of his post;