Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(c) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969

(c)partly in such number of securities specified in clause (a) and partly in such number of securities specified in clause (b), as may be required by the existing bank.