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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(3)(i) in Bihar Preservation and Improvement of Animals Act, 1955

(i)in case the bull has been sold by public auction, the proceeds of such sale shall be paid to the owner after deducting therefrom the costs of maintenance and arrangements for sale of the bull; and