Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in Punjab Boiler Attendants Rules, 1961

(2)The owner of a boiler who engages any person to hold charge of such boiler shall in the event of such person leaving his employment or in the event of death of such person report the fact forthwith to the Chief Inspector.