Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(5)(f) in The Gujarat Value Added Tax Act, 2003

(f)[ [***] [Clause (f) was deleted by Gujarat Act, 6 of 2006, Section 15(2)(d),]