Rajasthan High Court - Jaipur
Banwari Lal Bhukar S/O Shri Tulchha Ram vs Anoop Khinchi on 13 November, 2019
Bench: Prakash Gupta, Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No. 740/2016
Banwari Lal Bhukar S/o Shri Tulchha Ram
----Petitioner
Versus
Anoop Khinchi
----Respondent
with D.B. Civil Miscellaneous Application No. 217/2018 Mahesh Kumar Agarwal S/o Shri Ganpat Lal Agarwal
----Petitioner Versus Shri Neel Kamal Darbari, Ias
----Respondent with D.B. Civil Miscellaneous Application No. 264/2018 Bhanwar Lal Tailor S/o Lt. Shri Rameshwar Lal
----Petitioner Versus Mr. Ashutosh A.t. Pednekar Commissioner College Education And Special Secretary
----Respondent with D.B. Civil Miscellaneous Application No. 260/2018 Dr. Beena Mathur W/o Shri Brijesh Mathur
----Petitioner Versus Mr. Ashutosh A.t. Pednekar Commissioner College Education And Special Secretary
----Respondent with D.B. Civil Miscellaneous Application No. 262/2018 Ram Charan Galav S/o Shri Ram Kishan Galav (Downloaded on 14/11/2019 at 10:13:33 PM) (2 of 44) [CCP-740/2016]
----Petitioner Versus Mr. Ashutosh A.t. Pednekar Commissioner College Education And Special Secretary
----Respondent with D.B. Civil Miscellaneous Application No. 263/2018 Shobha Shrivastava W/o Sh. S.k. Shrivastava
----Petitioner Versus Mr. Ashutosh A.t. Pednekar Commissioner College Education And Special Secretary
----Respondent with D.B. Civil Miscellaneous Application No. 265/2018 Dr. Kishan Lal Sharma S/o Shri Neet Ram Sharma
----Petitioner Versus Mr. Ashutosh A.t. Pednekar Commissioner College Education And Special Secretary
----Respondent with D.B. Civil Miscellaneous Application No. 270/2018 H.n. Pakhrot S/o Shri Chaturbhuj Ji
----Petitioner Versus Mr. Rajhans Upadhyay Additional Chief Secretary Higher Education
----Respondent with D.B. Civil Miscellaneous Application No. 309/2018 Jagseer Singh S/o Shri Balvinder Singh
----Petitioner Versus Shri Rajhans Upadhya Ias (Downloaded on 14/11/2019 at 10:13:33 PM) (3 of 44) [CCP-740/2016]
----Respondent with D.B. Civil Miscellaneous Application No. 40/2019 Dr. Vinod Kumar S/o Shri Jagat Pal Singh
----Petitioner Versus Shri Ashutosh A.t. Pednekar, I.a.s. Commissioner College Education
----Respondent with D.B. Civil Miscellaneous Application No. 44/2019 Suresh Chandra Agarwal S/o Shri Bihari Lal Agarwal
----Petitioner Versus Shri Rajhans Upadhyay
----Respondent with D.B. Civil Miscellaneous Application No. 45/2019 Dr. Kailash Chand Gupta S/o Shri Nanu Ram Singhal
----Petitioner Versus Shri Raj Hans Upadhyay
----Respondent with D.B. Civil Miscellaneous Application No. 154/2019 Dr. Nisha Shukla W/o Shri Suresh Chandra Shukla
----Petitioner Versus Dr. Subodh Agarwal, Additional Chief Secretary
----Respondent with D.B. Civil Miscellaneous Application No. 156/2019 Ms. Anshu Tyagi D/o Shri Dinesh Chandra Tyagi (Downloaded on 14/11/2019 at 10:13:33 PM) (4 of 44) [CCP-740/2016]
----Petitioner Versus Dr. Subodh Agarwal, Additional Chief Secretary
----Respondent with D.B. Civil Contempt Petition No. 859/2019 Anil Kumar Sharma S/o Shri Chiranji Lal Sharma
----Petitioner Versus Shri R. Venkateshwaran
----Respondent with D.B. Civil Contempt Petition No. 862/2019 Dr. Chandra Prakash Gupta S/o Shri Vasu Dev Gupta
----Petitioner Versus Shri Vaibhav Galleria, Secretary
----Respondent with D.B. Civil Contempt Petition No. 987/2019 Dr. Champa Agarwal W/o Shri Kaushal Kishore Jain
----Petitioner Versus Shri Pradeep Kumar Bored
----Respondent with D.B. Civil Contempt Petition No. 1153/2019 Anil Kumar Agarwal S/o Shri Gaya Prasad Agarwal
----Petitioner Versus Dr. R. Venkateswaran Principal Secretary To The Govt.
----Respondent with (Downloaded on 14/11/2019 at 10:13:33 PM) (5 of 44) [CCP-740/2016] D.B. Civil Contempt Petition No. 1348/2019 Uday Singh Dhami S/o Shri Man Singh
----Petitioner Versus State Of Rajasthan
----Respondent with D.B. Civil Contempt Petition No. 1408/2019 Sant Kumar Sharma S/o Sh. Radheyshayam Sharma
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1409/2019 Bhanwar Lal Verma S/o Sh. Vishvanath Verma
----Petitioner Versus Sh. Vaibhav Galriya, Additional Chief Secretary
----Respondent with D.B. Civil Contempt Petition No. 1410/2019 Ashok Kumar Mishra S/o Sh. Gajanan Mishra
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1411/2019 Parmeshwar Lal Sharma S/o Sh. Bhagirathmal Sharma Sharma
----Petitioner Versus Sh. Vaibhav Galriya (Downloaded on 14/11/2019 at 10:13:33 PM) (6 of 44) [CCP-740/2016]
----Respondent with D.B. Civil Contempt Petition No. 1412/2019 Vijendra Singh S/o Sh. Jokhi Ram
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1413/2019 Jagdish Prasad Sharma S/o Sh. Chunnilal Sharma
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1414/2019 Dr. Suresh Kumar Sharma S/o Sh. Shanker Lal Sharma
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1415/2019 Chandr Shekhar Mishra S/o Sh. Paras Ram Mishra
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1416/2019 Gulab Singh Verma S/o Sh. Mehar Chand
----Petitioner (Downloaded on 14/11/2019 at 10:13:33 PM) (7 of 44) [CCP-740/2016] Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1419/2019 Damodar Prasad Sharma S/o Sh. Radhey Shyam Sharma
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1420/2019 Pramod Kumar Sharma S/o Sh. Chiranji Lal Sharma
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1421/2019 Chunnaram Vishwkrama S/o Sh. Purkharam Vishwkrama
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1425/2019 Dev Krishan Jha S/o Sh. Shyam Sundar Jha
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1429/2019 (Downloaded on 14/11/2019 at 10:13:33 PM) (8 of 44) [CCP-740/2016] Ram Vilas Sharma S/o Sh. Roopnarayan Sharma
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 1433/2019 Pramod Kumar Tiwari S/o Sh. Rajkumar Tiwari
----Petitioner Versus Sh. Vaibhav Galriya
----Respondent with D.B. Civil Contempt Petition No. 2513/2018 Shri Shrinivas Sharma S/o Shri Balmukund Sharma
----Petitioner Versus Shri Naresh Pal Gangwar Principal Secretary To The Govt.
----Respondent with D.B. Civil Miscellaneous Application No. 14/2019 Dr. Shailendra Tayal S/o Late Sh. Ved Prakash Agrawal
----Petitioner Versus Shri Rajhans Upadhya
----Respondent with D.B. Civil Miscellaneous Application No. 8/2019 Ashok Kumar Agrawal S/o Shri Anand Swaroop Agarwal
----Petitioner Versus Shri Rajhans Upadhya Principal Secretary To The Govt. Department Of College Education (Downloaded on 14/11/2019 at 10:13:33 PM) (9 of 44) [CCP-740/2016]
----Respondent with D.B. Civil Miscellaneous Application No. 11/2019 Dr. Trilok Chandra Bansal S/o Shri S.r. Bnasal
----Petitioner Versus Shri Ashutosh A.t. Pednekar Commissioner College Education And Secretary Higher Education
----Respondent with D.B. Civil Miscellaneous Application No. 12/2019 Dr. Atul Prasad Mathur S/o Shri M.p. Mathur
----Petitioner Versus Shri Ashutosh A.t. Pednekar, Commissioner
----Respondent with D.B. Civil Miscellaneous Application No. 26/2019 Kailash Chandra Mishra S/o Shri Kanhaiya Lal Mishra
----Petitioner Versus Shri Rajhans Upadhyay Principal Secretary To The Govt. Depratment Of College Education
----Respondent with D.B. Civil Contempt Petition No. 72/2019 Damodar Prasad Jain S/o Shri Badri Lal Jain
----Petitioner Versus Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 73/2019 Dr. Jyoti Arun W/o Shri Arun Sharma (Downloaded on 14/11/2019 at 10:13:33 PM) (10 of 44) [CCP-740/2016]
----Petitioner Versus Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 74/2019 Anil Kumar S/o Shri R.p. Kulshrestra
----Petitioner Versus Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 146/2019 Dr. Ekta Shrimal W/o Shri Pradeep Shrimal D/o Retired Justice Shri Pana Chand Jain
----Petitioner Versus Vaibhav Galariya Secretary To The Govt. Department Of College Education
----Respondent with D.B. Civil Contempt Petition No. 147/2019 Sudarshan Lal Rastogi S/o Late Shri K.l. Rastogi
----Petitioner Versus Shri Bhaskar A. Sawant I.a.s. Principal Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 233/2019 Vijendra Babu Khamesra S/o Late Shri Balwant Singh Khamesra
----Petitioner Versus Vaibhav Galariya Secretary To The Govt. Department Of College Education (Downloaded on 14/11/2019 at 10:13:33 PM) (11 of 44) [CCP-740/2016]
----Respondent with D.B. Civil Contempt Petition No. 235/2019 Dr. Jaswant Sharma S/o Shri Mehar Chand Sharma
----Petitioner Versus Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 280/2019 Dr. Sampat Kumar Chirania S/o Shri Seeta Ram Sharma
----Petitioner Versus Shri Vaibhav Galariya Secretary To The Govt. Of Rajasthan
----Respondent with D.B. Civil Contempt Petition No. 281/2019 Dr. Arun Sinha S/o Shri Ashok Kumar Sinha
----Petitioner Versus Vaibhav Galariya Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 282/2019 Vimal Kishore Gaur S/o Shri Sitaram Sharma
----Petitioner Versus Vaibhav Galariya Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 298/2019 Dr. Gopal Sharan Gupta S/o Shri Gheesya Ram
----Petitioner (Downloaded on 14/11/2019 at 10:13:33 PM) (12 of 44) [CCP-740/2016] Versus Shri Vaibhav Galariya Secretary To The Govt. Department Of College Education
----Respondent with D.B. Civil Contempt Petition No. 299/2019 Dr. Mukesh Kumar S/o Shri Ram Mohan Lal
----Petitioner Versus Shri Vaibhav Galariya Secretary To The Govt. Department Of College Education
----Respondent with D.B. Civil Contempt Petition No. 416/2019 Gokul Chand Khandelwal S/o Shri Heeralal Khandelwal
----Petitioner Versus Shri Vaibhav Galariya, Secretary To The Govt. Department Of College Education
----Respondent with D.B. Civil Contempt Petition No. 464/2019 Laxmi Saran Shrivastava S/o Shri Keshav Saran Srivastava
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 588/2019 Dr Manoj Kumar Upadhyaya S/o Shri Vishwambhar Nath Upadhyaya
----Petitioner Versus Shri Vaibhav Galariya, Secretary To The Govt.
----Respondent (Downloaded on 14/11/2019 at 10:13:33 PM) (13 of 44) [CCP-740/2016] with D.B. Civil Contempt Petition No. 84/2019 Shri Gujrati Mahamandal
----Petitioner Versus Shri Bhaskar A. Sawant
----Respondent with D.B. Civil Contempt Petition No. 279/2019 Smt Capala Jain W/o Shri Jai Kumar Jain
----Petitioner Versus Shri Bhaskar A Sawat Principal Secretary Department Of Education
----Respondent with D.B. Civil Contempt Petition No. 368/2019 Smt. Sharad Purnima W/o Shri Ashiwini Sharma
----Petitioner Versus Shri R. Venkateswaran (Ias), Principal Secretary To The Government Of Rajasthan
----Respondent with D.B. Civil Contempt Petition No. 912/2019 Dr. Ravindra Gupta S/o Shri Prakash Chandra Gupta
----Petitioner Versus Shri Vaibhav Galriya, Principal Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 1347/2019 Nirmala Runthla W/o Late Shri G.r. Runthala
----Petitioner (Downloaded on 14/11/2019 at 10:13:33 PM) (14 of 44) [CCP-740/2016] Versus State Of Rajasthan Through Its Principal Secretary
----Respondent with D.B. Civil Contempt Petition No. 1357/2019 Anil Sharma S/o Shri Hari Shankar Sharma
----Petitioner Versus Dr. R. Vankateshwaran, Principal Secretary,
----Respondent with D.B. Civil Contempt Petition No. 2290/2018 Dr. Sushil Jain S/o Sh. Jawan Mal Jain
----Petitioner Versus Shri Subodh Agarwal I.a.s. Additional Secretary Higher Education Department
----Respondent with D.B. Civil Contempt Petition No. 2299/2018 Dr. Deepesh Jain S/o Sh. D.c. Jain
----Petitioner Versus Shri Subodh Agarwal I.a.s. Additional Secretary Higher Education Department
----Respondent with D.B. Civil Contempt Petition No. 2301/2018 Roshan Napalia S/o Late Sh. Amrit Lal Napalia
----Petitioner Versus Shri Subodh Agarwal I.a.s. Additional Secretary Higher Education Department
----Respondent (Downloaded on 14/11/2019 at 10:13:33 PM) (15 of 44) [CCP-740/2016] with D.B. Civil Contempt Petition No. 2302/2018 Dr. Om Prakash Sharma S/o Sh. Ram Kishore Sharma
----Petitioner Versus Shri Subodh Agarwal I.a.s. Additional Secretary Higher Education Department
----Respondent with D.B. Civil Contempt Petition No. 2303/2018 Rakesh Pandey S/o Late Sh. Brij Bhan Pandey
----Petitioner Versus Shri Subodh Agarwal I.a.s. Additional Secretary Higher Education Department
----Respondent with D.B. Civil Contempt Petition No. 232/2019 Man Singh Shekhawat S/o Shri Richh Pal Singh Shekhawat
----Petitioner Versus Vaibhav Galariya Secretary To The Govt. Department Of College Education
----Respondent with D.B. Civil Contempt Petition No. 234/2019 Amita Vyas W/o Shri Basant Vyas
----Petitioner Versus Vaibhav Galariya Secretary To The Govt. Department Of College Education
----Respondent with D.B. Civil Contempt Petition No. 2300/2018 (Downloaded on 14/11/2019 at 10:13:33 PM) (16 of 44) [CCP-740/2016] Abhay Kumar Nahar S/o Late Sh. Ratan Lal Ji
----Petitioner Versus Shri Subodh Agarwal I.a.s. Additional Secretary Higher Education Department
----Respondent with D.B. Civil Contempt Petition No. 2495/2018 Dr. Suresh Kumar Sharma S/o Sh. Parmeshwar Lal Sharma
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary
----Respondent with D.B. Civil Contempt Petition No. 2423/2018 Dr. Reena Shektawat D/o Shri Ajit Singh Tanwar
----Petitioner Versus Dr.subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2424/2018 Dr. Ram Dhan Saini S/o Sh. Mukh Ram Saini
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2502/2018 Rachna Jain D/o Shri Prem Chand Jain
----Petitioner Versus (Downloaded on 14/11/2019 at 10:13:33 PM) (17 of 44) [CCP-740/2016] Dr.subodh Agarwal Additional Chief Secretary
----Respondent with D.B. Civil Contempt Petition No. 2534/2018 Dr. Vijay Kumar Sharma S/o Shri Vidhyadhar Sharma
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2535/2018 Dr. Ravindra Kumar Katewa S/o Sh. Hardayal Singh
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2536/2018 Dr.manju Saxena D/o Sh. Om Prakash Saxena
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2537/2018 Dr. Pragya Sharma D/o Shri Dr. Damodar Lal Sharma W/o Sh. Yogesh Kumar Sharma
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent (Downloaded on 14/11/2019 at 10:13:33 PM) (18 of 44) [CCP-740/2016] with D.B. Civil Contempt Petition No. 2538/2018 Dr. Anil Kumar Shrotriya So Sh. Surendra Prakash Shortriya
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2539/2018 Dr. Rajbala Singh D/o Shri Lakhan Singh
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2540/2018 Dr. Meera Modi D/o Shri Girdhari Lal Modi
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2541/2018 Dr. Manak Chand Soni S/o Sh. Radhey Shyam Soni
----Petitioner Versus Dr.subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2542/2018 Dr. Atul Kumar Bhatnagar S/o Sh. J.p. Bhatnagar (Downloaded on 14/11/2019 at 10:13:33 PM) (19 of 44) [CCP-740/2016]
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2543/2018 Dr. Niru Khincha D/o Late Shri N.c. Jain
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2544/2018 Dr. Ramesh Chand Sharma S/o Late Sh. Ganga Sahai Sharma
----Petitioner Versus Dr.subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2545/2018 Dr .dilip Pipara S/o Sh. Tara Chand Pipara
----Petitioner Versus Dr .subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2546/2018 Dr. Deepa Kaushik D/o Shri S.d. Sharma
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of (Downloaded on 14/11/2019 at 10:13:33 PM) (20 of 44) [CCP-740/2016] Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2548/2018 Dr. Manorama Tyagi D/o Late Shri Ramavtar Tyagi
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2550/2018 Archana Srivastava D/o Shri J.p. Srivastava
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2551/2018 Dr. Priti Singh D/o Shri Naurang Singh Verma
----Petitioner Versus Dr. Sudodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2552/2018 Dr. Vijay Laxmi Jain D/o Late Shri Bhanwar Lal Jain
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with (Downloaded on 14/11/2019 at 10:13:33 PM) (21 of 44) [CCP-740/2016] D.B. Civil Contempt Petition No. 2554/2018 Neelam Krishnia D/o Shri Mahavir Singh Krishna
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2555/2018 Dr. Ramesh Chander Agarwal S/o Shri Jai Narayan Agarwal
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2556/2018 Purnima Jha D/o Shri J.p. Verma
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2557/2018 Dr. Yogesh Kumar Sharma S/o Shri Ramcharan Lal Sharma
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2558/2018 Dr. Jitendra Kumar Sharma S/o Late Sh. Rameshwar Sharma
----Petitioner (Downloaded on 14/11/2019 at 10:13:33 PM) (22 of 44) [CCP-740/2016] Versus Dr.subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2565/2018 Dr. Anita Srivastav D/o Late Shri Umesh Chander Srivastav
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2566/2018 Dr Omprakash Sharma S/o Sh. Ganshyam Sharma
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2567/2018 Dr. Ashish Garg S/o Sh. Ramesh Chand Garg
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2568/2018 Poonam Sharma D/o Late Shri Ishwar Chandra Sharma
----Petitioner Versus Dr.subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education) (Downloaded on 14/11/2019 at 10:13:33 PM) (23 of 44) [CCP-740/2016]
----Respondent with D.B. Civil Contempt Petition No. 2569/2018 Dr. Vijender Singh Tanwar S/o Shri Balkishan Singh Tanwar
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2570/2018 Dr. Sushil Kumar Tyagi S/o Shri Ravi Datt Tyagi
----Petitioner Versus Dr. Subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2577/2018 Dr. Sushil Kumar Sharma S/o Shri Shiv Kumar Sharma
----Petitioner Versus Dr.subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2578/2018 Dr. Devendra Singh Parmar S/o Sh. Ramnath Singh Parmar,
----Petitioner Versus Dr. Subodh Agarwal
----Respondent with D.B. Civil Contempt Petition No. 2579/2018 (Downloaded on 14/11/2019 at 10:13:33 PM) (24 of 44) [CCP-740/2016] Dr. Anoop Kumar Sharma S/o Sh. Ram Gopal Sharma
----Petitioner Versus Dr.subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2580/2018 Dr. Shikha Agarwal D/o Shri Jagdish Prasad Agarwal
----Petitioner Versus Dr.subodh Agarwal Additional Chief Secretary Department Of Higher Education (College Education)
----Respondent with D.B. Civil Contempt Petition No. 2509/2018 Shri Prakash Chand Pant S/o Shri Mathuradutt Pant
----Petitioner Versus Shri Dr. R. Venkateshwaran, Principal Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 2511/2018 Shri Rakesh Kumar Sharma S/o Shri Manmohan Lal Sharma
----Petitioner Versus Shri Dr. R. Venkateshwaran, Principal Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 2512/2018 Smt. Girijesh Sharma W/o Shri Rakesh Kumar Sharma
----Petitioner Versus Shri Shri Dr. R. Venkateshwaran, Principal Secretary To The (Downloaded on 14/11/2019 at 10:13:33 PM) (25 of 44) [CCP-740/2016] Govt.
----Respondent with D.B. Civil Contempt Petition No. 2515/2018 Shri Anil Kumar Singh S/o Shri Ghanshyam Singh
----Petitioner Versus Shri Shri Dr. R. Venkateshwaran, Principal Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 2520/2018 Shri Chandrapal Sharma S/o Shri Chetanlal Sharma
----Petitioner Versus Shri Shri Dr. R. Venkateshwaran, Principal Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 2521/2018 Smt. Anupam Singh Rathore D/o Shri Shivnath W/o Shri Anil Singh
----Petitioner Versus Shri Shri Dr. R. Venkateshwaran, Principal Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 117/2019 Shri Ramu Meena S/o Shri Kana Ram Meena
----Petitioner Versus Shri Vaibhav Galaria Secretary College Education
----Respondent with (Downloaded on 14/11/2019 at 10:13:33 PM) (26 of 44) [CCP-740/2016] D.B. Civil Contempt Petition No. 140/2019 Ghisa Ram Jangir S/o Shri Mahadev Prasad Jangir
----Petitioner Versus State Of Rajasthan Through Its Secretary Higher Education
----Respondent with D.B. Civil Contempt Petition No. 276/2019 Anil Kumar Sharma S/o Shri Laduram Sharma
----Petitioner Versus Dr. R. Venkateswaran, Principal Secretary Education
----Respondent with D.B. Civil Contempt Petition No. 350/2019 Suresh Kumar Bhatia S/o Late Sh. Hotu Ram Bhatia
----Petitioner Versus Dr. R Venkateshwaran, Principal Secretary To The Government
----Respondent with D.B. Civil Contempt Petition No. 372/2019 Dr. Satish Chaturvedi S/o Sh. P.d. Chaturvedi
----Petitioner Versus Shri Vaibhav Galaria, Secretary To The Govt.
----Respondent with D.B. Civil Contempt Petition No. 379/2019 Smt. Meena Bangiya W/o Shri Rajendra Kumar Arora
----Petitioner Versus Shri Bhaskar A. Sawant, Principal Secretary, Education (Downloaded on 14/11/2019 at 10:13:33 PM) (27 of 44) [CCP-740/2016] Department
----Respondent with D.B. Civil Contempt Petition No. 382/2019 Smt. Punam Khurana W/o Shri Ramesh Chhabra
----Petitioner Versus Shri Bhaskar A. Sawant, Principal Secretary, Education Department
----Respondent with D.B. Civil Contempt Petition No. 387/2019 Vishnu Dutt Sharma S/o Shri Shridhar Sharma
----Petitioner Versus Shri Bhaskar A. Sawant, Principal Secretary, Education Department
----Respondent with D.B. Civil Contempt Petition No. 388/2019 Rajesh Kumar Sharma S/o Shri Bihari Lal Sharma
----Petitioner Versus Shri Bhaskar A. Sawant, Principal Secretary, Education Department
----Respondent with D.B. Civil Contempt Petition No. 394/2019 Smt Sushila Paurush W/o Shri Mukesh Paurush
----Petitioner Versus Shri Bhaskar A. Sawant, Principal Secretary, Education Department
----Respondent with (Downloaded on 14/11/2019 at 10:13:33 PM) (28 of 44) [CCP-740/2016] D.B. Civil Contempt Petition No. 395/2019 Smt. Ila Rani Tanwar W/o Surya Narayan Tanwar
----Petitioner Versus Shri Bhaskar A. Sawant, Principal Secretary, Education Department
----Respondent with D.B. Civil Contempt Petition No. 465/2019 Dr Ashok Kumar Mishra S/o Late Shri Ram Manohar Mishra
----Petitioner Versus Mr. Pradeep Kumar Borar
----Respondent with D.B. Civil Contempt Petition No. 507/2019 Laxmi Narayan S/o Shri Yadram Singh
----Petitioner Versus Dr. R. Venkateshwaran, Principal Secretary,
----Respondent with D.B. Civil Contempt Petition No. 565/2019 Bhartiya Shikshan Sanstha, Ajmer Through Its Secretary Shri Suresh Garg S/o Shri Natthi Lal Garg
----Petitioner Versus Dr R. Venkteshwaran, Principal Secretary, School Education Department
----Respondent with D.B. Civil Contempt Petition No. 569/2019 Vijay Kumar Upadhyay S/o Late Shri Shankarlal
----Petitioner (Downloaded on 14/11/2019 at 10:13:33 PM) (29 of 44) [CCP-740/2016] Versus Shri R. Venkateshwaran
----Respondent With D.B. Civil Contempt Petition No. 448/2019 Sunil Kumar Sharma S/o Jeetram Sharma
----Petitioner Versus Shri R. Venkateshwaran
----Respondent with D.B. Civil Contempt Petition No. 570/2019 Managing Comittee Shri Ramchandra Goenka Higher Secondray School
----Petitioner Versus Shri R. Venkateshwaran
----Respondent with D.B. Civil Contempt Petition No. 575/2019 Arya Mahila Shiksha Samiti Ajmer Through Its Secretary
----Petitioner Versus Dr R. Venkteshwaran, Principal Secretary, School Education Department
----Respondent with D.B. Civil Contempt Petition No. 658/2019 Mrs. Sandhya Raina W/o Mr. Abhinav Raina
----Petitioner Versus Shri Pradeep Kumar Borad
----Respondent With (Downloaded on 14/11/2019 at 10:13:33 PM) (30 of 44) [CCP-740/2016] D.B. Civil Contempt Petition No. 642/2019 Mrs Sangeeta Samant D/o Late Sh. K.s. Jain
----Petitioner Versus Shri Pradeep Kumar Borad, Commissioner College Education
----Respondent with D.B. Civil Contempt Petition No. 695/2019 Mr. Vinod Sankhla S/o Ratan Lal Sankhla
----Petitioner Versus Shri Pradeep Kumar Borad, Commissioner College Education
----Respondent with D.B. Civil Contempt Petition No. 698/2019 Mrs. Rashmi Jacob W/o Rajeev Jacob
----Petitioner Versus Shri Pradeep Kumar Borad, Commissioner College Education Department Of Higher Education
----Respondent with D.B. Civil Contempt Petition No. 700/2019 Mr. Rakesh Solomon Wilson S/o Mr. John Wilson
----Petitioner Versus Shri Pradeep Kumar Borad, Commissioner College Education
----Respondent with D.B. Civil Contempt Petition No. 823/2019 Madho Singh Shekhawat S/o Shri Nathu Singh Shekhawat
----Petitioner Versus (Downloaded on 14/11/2019 at 10:13:33 PM) (31 of 44) [CCP-740/2016] Dr. A Venkateswaran, Principal Secretary Education
----Respondent with D.B. Civil Contempt Petition No. 824/2019 Dr. Nirupama Bhatt W/o Dr. P.p. Bhatt
----Petitioner Versus Shri Pradeep Kumar Borad
----Respondent with D.B. Civil Contempt Petition No. 855/2019 Dhanesh Kumar Goel S/o Shri Asha Ram Goel
----Petitioner Versus Shri R. Venkateswaran
----Respondent with D.B. Civil Contempt Petition No. 864/2019 Dr. Kailash Agrawal S/o Shri Rameshwer Lal Agrawal,
----Petitioner Versus Shri Pradeep Kumar Borad, Commissioner
----Respondent with D.B. Civil Contempt Petition No. 865/2019 Dr. Pallav Mithal S/o Shri Narendra Nath Mittal
----Petitioner Versus Shri Pradeep Kumar Borad, Commissioner
----Respondent with D.B. Civil Contempt Petition No. 982/2019 Dr Deepika Bhandari D/o D.c.s. Bhandari (Downloaded on 14/11/2019 at 10:13:33 PM) (32 of 44) [CCP-740/2016]
----Petitioner Versus Shri Vaibhav Galariya, I.a.s. Principal Secretary, Higher Education Department
----Respondent with D.B. Civil Contempt Petition No. 983/2019 Rita Mathur W/o H.c. Mathur
----Petitioner Versus Shri Vaibhav Galariya, I.a.s. Principal Secretary, Higher Education Department
----Respondent with D.B. Civil Contempt Petition No. 984/2019 Dr. Suman Jain W/o Mr. Sukamal Jain
----Petitioner Versus Shri Vaibhav Galariya, I.a.s. Principal Secretary, Higher Education Department
----Respondent with D.B. Civil Contempt Petition No. 1061/2019 Pursottam Gahlot S/o Shri Anandi Lal Gahlot
----Petitioner Versus Shri Vaibhav Galleria
----Respondent with D.B. Civil Contempt Petition No. 1062/2019 Ramesh Chandra Sharma S/o Late Sri Tula Ram Sharma
----Petitioner Versus Shri Vaibhav Galleria (Downloaded on 14/11/2019 at 10:13:33 PM) (33 of 44) [CCP-740/2016]
----Respondent with D.B. Civil Contempt Petition No. 1064/2019 Dr Archana Verma W/o Shri Rajesh Verma
----Petitioner Versus State Of Rajasthan
----Respondent with D.B. Civil Contempt Petition No. 1074/2019 Smt. Vijay Lakshmi W/o Shri Surendra Kumar
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 1076/2019 Dalel Singh S/o Shri Bhawani Singh
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 1166/2019 Rajendra Prasad Verma S/o Late Sh. Shivnarayan Verma
----Petitioner Versus Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 1670/2018 Dr Smt. Kusum Nirwan W/o Shri Kamal Singh Panwar
----Petitioner (Downloaded on 14/11/2019 at 10:13:33 PM) (34 of 44) [CCP-740/2016] Versus Shri Subodh Agarwal
----Respondent with D.B. Civil Contempt Petition No. 2078/2018 Devendra Singh Shekhawat S/o Sh. Samman Singh Shekhawat
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent With D.B. Civil Contempt Petition No. 2079/2018 Om Prakash Sharma S/o Bihari Lal Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2080/2018 Kailash Chand Gupta S/h Om Prakash Gupta,
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2081/2018 Abhay Kumar Jain S/o Sh. Dev Kumar Jain
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2082/2018 (Downloaded on 14/11/2019 at 10:13:33 PM) (35 of 44) [CCP-740/2016] Babulal Sharma S/o Sh. Ramawtar Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2083/2018 Damodar Lal Sharma S/o Sh. Rupa Ram Sharma
----Petitioner Versus Sh.arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2084/2018 Baldev Kumar Sharma S/o Sh. Satyanarayan Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2085/2018 Ghisaram Gurjar S/o Sh. Norang Lal Gurjar
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2086/2018 Kamal Kumar Sharma S/o Sh. Jagdish Rai Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent (Downloaded on 14/11/2019 at 10:13:33 PM) (36 of 44) [CCP-740/2016] with D.B. Civil Contempt Petition No. 2087/2018 Hemant Singh S/o Sh. Ummed Singh
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2102/2018 Subhash Chandra Sharma S/o Sh. Bholaram Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2106/2018 Manoj Kumar Sharma S/o Sh. Kashi Prasad Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2138/2018 Nandlal Saini S/o Sh. Durga Dutt Saini
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2139/2018 Ramswaroop Sharma S/o Sh. Ramnarayan Sharma
----Petitioner Versus (Downloaded on 14/11/2019 at 10:13:33 PM) (37 of 44) [CCP-740/2016] Sh. Arunkumar Devidutta Bajaj Secretary Managing Committee
----Respondent with D.B. Civil Contempt Petition No. 2140/2018 Mukesh Kumar Saini S/o Sh. Heera Lal Saini
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj Secretary Managing Committee
----Respondent with D.B. Civil Contempt Petition No. 2141/2018 Hanuman Prasad Dixit S/o Sh. Sanwarmal Dixit
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj Secretary Managing Committee
----Respondent with D.B. Civil Contempt Petition No. 2143/2018 Ramswaroop Mali S/o Sh. Murlidhar Mali
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj Secretary Managing Committee
----Respondent with D.B. Civil Contempt Petition No. 2145/2018 Ramraj S/o Sh. Rajpati Yadav
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj Secretary Managing Committee
----Respondent with D.B. Civil Contempt Petition No. 2146/2018 Madan Lal Sharma S/o Sh. Bholaram Sharma (Downloaded on 14/11/2019 at 10:13:33 PM) (38 of 44) [CCP-740/2016]
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2148/2018 Subhkaran Moroliya S/o Sh. Satyanarayan Moroliya
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2149/2018 Suresh Kumar Soni S/o Sh. Bhagwati Prasad Soni
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2150/2018 Sagar Mal Sharma S/o Sh. Bajrang Lal Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2151/2018 Vinod Kumar Sharma S/o Sh. Richpal Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with (Downloaded on 14/11/2019 at 10:13:33 PM) (39 of 44) [CCP-740/2016] D.B. Civil Contempt Petition No. 2152/2018 Rajendra Prasad Sharma S/o Sh. Sanwarmal Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2153/2018 Dr. Poonam Chand Joshi S/o Sh. Vishambhar Lal Joshi
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2157/2018 Mahendra Kumar Sharma S/o Sh. Niranjan Prakash Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj
----Respondent with D.B. Civil Contempt Petition No. 2508/2018 Mahesh Kumar Sharma S/o Sh. Sanwar Mal Sharma
----Petitioner Versus Sh. Arunkumar Devidutta Bajaj Secretary Managing Committee
----Respondent with D.B. Civil Contempt Petition No. 374/2019 Dr. Suman Singh W/o Shri Ranjit Kumar Singh
----Petitioner Versus Shri Vaibhav Galriya, Ias, Secretary To The Government Of (Downloaded on 14/11/2019 at 10:13:33 PM) (40 of 44) [CCP-740/2016] Rajasthan
----Respondent with D.B. Civil Contempt Petition No. 508/2019 Somudutt Sharma S/o Shri Khubiram Sharma
----Petitioner Versus Dr . R. Venkateshwaran, Principal Secretary,
----Respondent with D.B. Civil Contempt Petition No. 572/2019 Smt. Saranjeet W/o Shri Jitender Pal Singh
----Petitioner Versus Shri R. Venkateswaran
----Respondent with D.B. Civil Contempt Petition No. 666/2019 Dr. Shashi Bhargava D/o Shri Onkar Nath Bhargava,
----Petitioner Versus Shri Vaibhav Galariya
----Respondent With D.B. Civil Contempt Petition No. 667/2019 Dr. Pradeep Parashar S/o Shri Makhan Lal Parashar
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 668/2019 Dr. Sunil Sharma S/o Shri Nand Lal, (Downloaded on 14/11/2019 at 10:13:33 PM) (41 of 44) [CCP-740/2016]
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 669/2019 Dr. Manju Joshi W/o Late Shri R.k. Joshi,
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 825/2019 Dr. Ramesh Kumar Paruthi S/o Late Shri S.n. Paruthi
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 703/2019 Neera Juneja D/o Shri Shyam Lal
----Petitioner Versus Shri R. Venkateshwaran
----Respondent with D.B. Civil Contempt Petition No. 826/2019 Dr. Swapna Jain W/o Shri Divghayu Parashar
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with (Downloaded on 14/11/2019 at 10:13:33 PM) (42 of 44) [CCP-740/2016] D.B. Civil Contempt Petition No. 858/2019 Brij Bihari Lal Purohit S/o Shri Satyanarayan Purhoti,
----Petitioner Versus Shri R. Venkateshwaran
----Respondent with D.B. Civil Contempt Petition No. 986/2019 Kalpana Rathore W/o Late Shri Satya Pal Singh Shekhawat
----Petitioner Versus Shri Pradeep Kumar Bored
----Respondent with D.B. Civil Contempt Petition No. 988/2019 Mahesh Kumar Saini S/o Shri Banwari Lal Saini
----Petitioner Versus Shri Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 1016/2019 Gopal Lal Daroga S/o Sh. Mangi Lal Ji
----Petitioner Versus Vaibhav Galariya
----Respondent with D.B. Civil Contempt Petition No. 990/2019 Bhawani Singh S/o Shri Kalyan Singh
----Petitioner Versus Dr. R. Venkteshwaran, Secretary Education (Downloaded on 14/11/2019 at 10:13:33 PM) (43 of 44) [CCP-740/2016]
----Respondent with D.B. Civil Contempt Petition No. 1538/2019 Mahesh Chand Tailor S/o Shri Nathulal Tailor
----Petitioner Versus Smt. Suchi Sharma,
----Respondent For Petitioner(s) : Mr. Sarthak Rastogi Mr. Hanuman Chaudhary Mr. Ajatshatru Mina Mr. Akhil Simlote Mr. Prahlad Singh Mr. Vishwesh Sharma Mr. Ishwar Lal Jain Mr. Rakesh Kumar Sharma Mr. Dharmendra Jain Mr. Lokesh Kumar Verma Mr. Vivek Dangi Mr. Saurabh Bhandari Mr. Jai Lodha Mr. Rajvir Sharma Mr. H.V. Nandwana Mr. D.P. Sharma Mr. Tanveer Ahmed Mr. Vinodi Lal Mathur Mr. Gajendra Singh Katela Mr. Hitesh Jatawat Mr. Neeraj Batra Mr. Mukesh Kumar Sharma Mr. Pramod Kumar Bansal Mr. C.P. Sharma Mr. Ramesh Acharya Mr. Yuvraj Samant Mr. Amit Kumar Dhawan Mr. Atul Saxena Mr. Abhishek Sharma For Respondent(s) : Mr. Ganesh Meena AAG Dr. Vibhuti Bhushan Sharma AAG Mr. C.L. Saini, AAG HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order (Downloaded on 14/11/2019 at 10:13:33 PM) (44 of 44) [CCP-740/2016] 13/11/2019 Dr. Vibhuti Bhushan Sharma, AAG, Mr. Ganesh Meena AAG and Mr. C.L. Saini, AAG submits that the matter is still pending before the Hon'ble Supreme Court and interim order is operating, therefore, hearing of these matters may be deferred for at least six weeks.
As prayed, list on 10.1.2020.
A copy of this order be kept in each connected file.
(ABHAY CHATURVEDI),J (PRAKASH GUPTA),J Anil Makwana (Downloaded on 14/11/2019 at 10:13:33 PM) Powered by TCPDF (www.tcpdf.org)