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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(iv) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(iv)promoting, watching and supervising the schemes for the welfare of the Scheduled Castes, the Scheduled Tribes and other weaker sections including women;