Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 92 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

92.

The Drugs Controller, may by a special order authorise any person to export inter-State opium derivatives or medicinal hemp, subject to such conditions as may be specified in such order.