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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(d) in Agricultural And Processed Food Products Export Development Authority Act, 1985

(d)the carrying out of inspection of meat and meat products in any slaughterhouse, processing plant, storage, premises, conveyances or other places where such products are kept or handled for the purpose of ensuring the quality of such products;