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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(E) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(E)Investment from the Fund. - (i) The Board may invest any amount, as deemed justified, in some value added and secured schemes such as schemes introduced by LICI, IDBI, ICICI, Unit, Trust etc. from time to time.