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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(a) in The Manual of Departmental Orders

(a)in each divisional office for all clerks, draftsman, signallers and other establishments below the rank of subordinate and above that of petty establishment, and who remain, at a rule throughout their service in one division.