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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1)(iii) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(iii)two officers, nominated by the Director, one of whom shall be an officer belonging to minority community and the other one to be backward community. If such suitable officers are not available in his department or organisation, such officers shall on the request of the Director, be nominated by the District Magistrate concerned and on his failure to do so by reason of non-availability of suitable officers, such officers shall be nominated by the concerned Divisional Commissioner.