Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(3A)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3A)(d) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(d)be able to provide vision and have ability to translate the same into reality in the interest of students and society; and