Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 55 in The M.P. Vishesh Sashastra Bal Niyam, 1973 55. Transfers. - Transfers of Officers and members of the subordinate ranks from the Special Armed Force to the Police Force shall be governed by the provisions of Section 9 of the Act.
