Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(2)(i) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

(i)the manner and terms of issue and redemption of bonds and debentures and other securities by the Nigam;