Calcutta High Court (Appellete Side)
Sri Ramen Basak & Ors vs Dr. Parijat Dey & Ors on 7 April, 2025
07.04.25 09 Ct. No.654 Sws.M CPAN 2690 of 2014 in WPA 2554 of 2006 Sri Ramen Basak & Ors.
vs. Dr. Parijat Dey & Ors. Mr. Arunava Banerjee Ms. Simantika Dasgupta ....for the applicants Ms. Tuli Sinha ....for the alleged contemnor Learned advocate for the contemnors appears and states that the order has already been complied with.
The compliance is somewhat recent, sometime the first week of April, 2025. She seeks a day's time to file the requisite order with this Court.
The contemnors are directed to file a compliance report by way of an Affidavit by April 24, 2025 with a copy to the applicants/petitioners.
Let the matter appear in the list on April 29, 2025.
(Reetobroto Kumar Mitra, J.)