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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Maharashtra - Subsection

Section 131(2) in The Mumbai Municipal Corporation Act, 1888

(2)Such increased or additional budget grants shall be deemed to be included in the [budget estimates] [The words 'budget estimates' were substituted for the original by Bombay 13 of 1933, Section 33.] adopted by the Corporation for the year in which they are made.