Section 2(1)(iii) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

[Cites 0, Cited by 3] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(iii) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

(iii)in relation to any other establishment which employs building workers either directly or through a contractor, the Government of the State in which that other establishment is situate;

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Union of India - Subsection

Section 2(1)(iii) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996