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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(iii) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(iii)a register containing the names of practitioners registered under clause (c) of sub-section (1) of section 15.