Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(4) in The Punjab Official Trustees Rules, 1966

(4)The said account may be kept jointly with the General Purposes Fund Account of the Administrator-General and operated upon by the Administrator- General and Official Trustee in his joint capacities.