Section 14(4) in Tamil Nadu Payment of Salaries Act, 1951
(4)[ A rule may be made under sub-section (1) so as to have retrospective effect on and from a date not earlier than 1st November 1967.] [Vide Tamil Nadu Payment of Salaries (Amendment) Act, 1970 (Tamil Nadu Act 23 of 1970) (With effect from 3rd October, 1970).]
