Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Jammu-Kashmir - Subsection Section 15(5) in Jammu and Kashmir State Board of School Education Act, 1975 (5)The Secretary or any other officer/officers authorised by him shall under the authority of the Chairman, conduct the official correspondence of the Board.
