Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 31A] [Entire Act] State of Andhra Pradesh - Subsection Section 31A(8) in Andhra Pradesh Co-Operative Societies Act, 1964 (8)conduct elections in the manner specified in the bye laws to the office of the members of the Committee before the expiry of the term;