Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] NCT Delhi - Subsection Section 54(1) in The Delhi School Education Rules, 1973 (1)The recognition granted to a school shall lapse unless it is availed of within a year from the date on which it is to be effective.
