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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)The Vice-Chancellor shall hold office for a term of five years or until he attains the age of 65 years whichever is earlier. He shall be eligible for re-appointment for a second term of five years or until he attains the age of 65 years whichever is earlier. The emoluments and other conditions of the service of the Vice-Chancellor shall be such as may be prescribed and shall not be varied to this disadvantage after his appointment.