Karnataka High Court
Smt Moulini vs Sri Prabhakar Reddy on 21 April, 2016
Author: Aravind Kumar
Bench: Aravind Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF APRIL, 2016
BEFORE
THE HON'BLE MR.JUSTICE ARAVIND KUMAR
WRIT PETITION NO.39197/2015
&
WRIT PETITION NO.42680/2015 (GM- CPC)
BETWEEN:
SMT.MOULINI
D/O.LATE ABDUL SHOOKER
AGED ABOUT 33 YEARS
RESIDING AT BETTADASANAPURA
BEGUR HOBLI
BANGALORE - 560 068.
... PETITIONER
(BY SRI.T.SHESHAGIRI RAO, ADVOCATE)
AND:
1. SRI PRABHAKAR REDDY
S/O. RAMA REDDY
AGED ABOUT 44 YEARS
R/O. 1051, 8TH B MAIN
19TH CROSS,7TH SECTOR
HSR LAYOUT
BANGALORE 560 034.
2. SRI. SURESH
S/O. RAMASWAMY
AGED ABOUT 42 YEARS
R/O. BEGUR VILLAGE, BEGUR HOBLI
2
BANGALORE SOUTH TALUK
BANGALORE - 560 068.
3. SRI. SAMEER PATIL
AGED ABOUT 30 YEARS
S/O DR. PRAKASH V. PATIL
R/AT: NO.1613, SRI. VENKATESH KRUPA
26TH MAIN, 2ND SECTOR, H.S.R LAYOUT
BANGALORE 560 102.
4. SRI. BIRJU KUMAR SHARMA
AGED ABOUT 33 YEARS
S/O LATE SANJEEV SHARMA
R/AT RAMU TOL DADHIYA
ASADHAR, VIA JITBARPUR
SAMSTHIPURA
BIHAR - 848 134.
5. SRI. ANANTH G SHET
AGED ABOUT 52 YEARS,
S/O SRI. GANGADHAR MANJUNATH SHET
R/AT: NO.43, SAINATH JEWELLARY WORKS
4TH MAIN, 3RD CROSS, 18TH MAIN
NARAYANA GOWDA LAYOUT
TAVAREKERE
BANGALORE 560 039.
6. DR.PRAKASH.V.PATIL
AGED ABOUT 63 YEARS
S/O SRI.VENKATESH PATIL
RESIDING AT NO.1613
SRI.VENKATESH KRUPAA
26TH MAIN, 2NDD SECTOR
H.S.R.LAYOUT
BANGALORE-560 102.
7. SMT. MANGALA.S
AGED ABOUT 42 YEARS
W/O SRI.MADAIAH.M
R/AT NO.98, 1ST BLOCK
3
THUNGA SANKEERNA, KSRB QUARTERS
KORAMANGALA
BANGALORE-560 034.
8. SRI.JAYARAM
AGED ABOUT 31 YEARS
S/O SRI.VENKATE GOWDA
RESIDING AT NO.17
BALAPPA BUILDING
PATIL BALAPPA LAYOUT
5TH CROSS, AUDUGODI
BANGALORE - 560 034.
9. SRI.DANIEL.O.N
AGED ABOUT 31 YEARS
S/O SRI.NAGESHWAR RAO
R/AT NO.18, N.S.PALYA
ABBAYAPPA LAYOUT
BEVING MAGHA STUDIO
B.T.M.2ND STAGE
B.G.ROAD
BANGALORE-560 076.
10. SRI.SHASHI BHUSHAN GOWDA
AGED ABOUT 40 YEARS
S/O SRI.VENKATARAMANAPPA
R/AT NO.256/92, 13TH CROSS
KODICHIKKANAHALLI MAIN ROAD
KAUVERY NAGAR, BOMMANAHALLI
BANGALORE-560 068.
11. SMT. GOWRAMMA A
AGED ABOUT 26 YEARS
W/O SRI RAMANNA A
R/AT NO.40 SUNCITY LAYOUT
J P NAGAR ,7TH PHASE
BANGALORE-560 078.
12. SRI ASHOK KUMAR SAHANI
AGED ABOUT 32 YERS
4
S/O SRI SEETHARAM SAHANI
R/AT JAMALPUR
GEHANI VILLAGE
BEGUSARAI DISTRICT
BIHAR STATE-851 111.
13. SMT. SANGEETHA BALAGA
AGED ABOUT 24 YERS
W/O SRI PRADEEP MACHARLA
R/AT NO.281,10TH CORSS
2ND BLOCK, VISWAPRIYA NAGAR
BEGUR
BANGALORE-560 068.
14. SRI K KUMAR REDDY
AGED ABOUT 37 YEARS
S/O SRI MALLESHWAR REDDY
R/AT NO.3590,5TH CROSS
6TH MAIN, NYANAPPANAHALLI MAIN ROAD
BEGUR HOBLI
BANGALORE-560 068.
15. SRI Y K CHANDRASHEKAR REDDY
AGED ABOUT 31 YEARS
S/O SRI KRISHNA REDDY
R/AT YARAMVARIPALLI VILLAGE AND POST
SRINIVASPURA TALUK
KOLAR DISTRICT-563 101.
16. SRI RANJAN KUMAR BHAT
AGED ABOUT 29 YEARS
S/O SRI SEETHARAM BHAT
R/AT NO.31, 12TH MAIN, 12TH CROSS
RAGHAVENDRA BLOCK
SRINAGAR
BANGALORE-560 050.
17. SMT BALAGA RAMANNA
AGED ABOUT 44 YEARS
W/O SRI BALAGA KURMADAS NAIDU
5
R/AT PEDDADINALLI POST AND VILLAGE
BHAMINI MANDEL
SRI KALAMAMA DISTRICT
ANDRA PRADESH-532 455.
18. SRI REHAMATH KHAN
AGED ABOUT 25 YEARS
S/O SRI HYDER KHAN
R/AT BOMMANAHALLI
MANGAMMANA PALYA
MADINA NAGAR
NEAR AYESHA MASJID
BANGALORE-560 068.
19. SRI MARISWAMI R
AGED ABOUT 59 YEARS
S/O LATE RACHAIAH
RESIDING AT NO.214
DOOR NO.18, POLICE HEAD QUARTERS
KORAMANGALA
BANGALORE-560 034.
20. SMT PUTTABASAMMA
AGED ABOUT 51 YEARS
W/O SRI MARISWAMY R
RESIDING AT NO.214
DOOR NO.18, POLICE HEAD QUARTERS
KORAMANGALA
BANGALORE-560 034.
21. KUM. B HAMADI
AGED ABOUT 20 YEARS
D/O SRI S BASHA
R/AT NO.262, BOMMANAHALLI
MANGAMMANAPALYA, MADINA NAGAR
NEAR AYESHA MASJID
BANGALORE-560 068.
22. SMT UMADEVI B
AGED ABOUT 41 YEARS
6
W/O SRI SUNDAR RAO
RESIDING AT NO 57
NANJA REDDY LAYOUT
NEAR ANJANEYA TEMPLE
KUDLU VILLAGE
BANGALORE - 560 068.
23. SMT SRAVANTHI PAILA
AGED ABOUT 25 YEARS
W/O SRI SANDEEP MACHARLA
RESIDING AT VIKRAMPURAM VILLAGE
KADAKELLA POST
VEERAGHATTAM MANDAL
SRIKAKULAM DISTRICT
ANDRA PRADESH - 532 460.
24. SMT G JAYALAKSHMI
AGED ABOUT 34 YEARS
W/O SRI SURESH
RESIDING AT NO 27/2
SUSHEELA RAOD
CHIKKAMAVALLI BANGALORE - 560 004.
25. SMT THILAKARANI
AGED ABOUT 31 YEARS
W/O SRI NATARAJAN
RESIDING AT NO 105/3
HONGSANDRA WATER TALUK ROAD
DEVARACHIKKANAHALLI ROAD
HONGASANDRA BANGALORE SOUTH
BANGALORE - 560 068.
26. SMT B A SUMANA
AGED ABOUT 60 YEARS
W/O SRI B V BALAKRISHNA
RESIDING AT NO P 10
LIC HOUSES 25TH MAIN
1ST PHASE, J P NAGAR
BANGALORE - 560 078.
7
27. SRI MANJUNATH U R
AGED ABOUT 41 YEARS
S/O SRI RAMACHANDRA B GOWDA
RESIDING AT NO 99 2ND CROSS
1ST MAIN ROYAL COUNTRY LAYOUT
ELECTRONIC CITY POST
PARAPPANA AGRAHARA
BANGALORE - 560 100.
28. SMT.SUGUNA.V
AGED ABOUT 40 YEARS
W/O SRI.MANJUNATH.V
R/AT NO.9/1
URVASHI BEAUTY PARLOUR
1ST FLOOR, AREKERE MAIN ROAD
BANNURUGHATTA ROAD
BANGALORE-560 076.
29. SRI PRADEEP SUNKISELA
AGED ABOUT 28 YEARS
S/O SRI.ISRAEL S.D.
R/AT NO.6, NAGANATHAPURA EXTENSION
DODDANAGAMANGALA
HOSA ROAD, COCONUT GARDEN
BANGALORE-560 100.
30. SMT.MAYA BHAT
AGED ABOUT 46 YEARS,
W/O K.P.SUNIL,
R/AT NO.22, 13TH MAIN,
RAGHAVENDRA BLOCK,
SRINAGAR, BANGALORE-560 050.
31. SRI SHASHIDHAR DAGGUBATI
AGED ABOUT 35 YEARS
S/O SRI POORNACHANDRA RAO
R/AT NO.896/689/1
JEEVAN SRI BUILDING
7TH CROSS, DODDANEKKUNDI
NEAR MARAHATHALLI
BANGALORE-560 037.
8
32. SMT.C. CHANDRAKALA
AGED ABOUT 45 YEARS
W/O B.LINGARAJU
R/AT NO.105, I BLOCK
THUNGA SANKEERNA, KSRP QUARTERS
KORAMANGALA,
BANGALORE-560 034.
33. SRI.K.SRINIVAS SHEREGAR
AGED ABOUT 70 YEARS
S/O V.MANJUNATH SHEREGAR
R/AT NO.52, YUGADI ROAD
5TH MAIN, 7TH CROSS
AKSHYANAGAR WEST
YELLENAHALLI BEGUR
BANGALORE-560 068.
34. SRI.R.PAVAN KUMAR
AGED ABOUT 29 YEARS
S/O R.VENKATARATHNAM
R/AT NO.8/160-1
GULZARPET
ANANTAPUR
ANDRA PRADESH-515 001.
...RESPONDENTS
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE ORDER DATED 26.08.2015 PASSED BY THE
PRL.SENIOR CIVIL JUDGE, BANGALORE RURAL DISTRICT
AT BANGALORE IN O.S.NO.1376/2015 AND FURTHER PASS
SUCH NECESSARY ORDERES WHICH WOULD MEET THE
NORMS OF SECTION 94 OF THE C.P.C.
THESE WRIT PETITIONS COMING ON FOR ORDERS
THIS DAY, THE COURT MADE THE FOLLOWING:
9
ORDER
Though sufficient time has been granted, office objections have not been complied with.
Hence, writ petitions stand dismissed for non-
compliance of office objections.
SD/-
JUDGE DR