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State of Bihar - Section

Section 90 in Management and Working of the Forests

90. Rules for supply of stationary.

- The supply of stationery is regulated by a fixed, book credit, which is distributed by the controlling officer to the indenting officer by annual allotment. All articles of stationery, including drawing material, type writers and their accessories, brass seals, dating machines and rubber stamps will be obtained from the stationery office, Gulzarbagh, in accordance with the rules for the supply of articles of stationery in Bihar and Orissa.To enable the Conservator to make suitable alterations from year to year Divisional Forest Officers should submit (not later than the 15th March) a value forecast for the ensuing indent explaining differences from the value of the previous year's indent; the Conservator will then intimate the allotment for each division on the 15th April. Indents must be prepared in accordance with the Rules for the supply of stationery and the regular annual indent is due to reach the Conservator's office not later than the 1st of May.Supplementary indents should rarely be necessary and should be accompanied by an explanation.