Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 24 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

24. Contract Farming.

- No person shall undertake contract farming unless registered under Section 37 of this Act, and shall have to enter into an agreement with contract farming producer on such form and in such manner as may be prescribed.