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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1)(e) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(e)he has been punished for indulging in or promoting unfair practice in the conduct of any examination, in any form, any where.