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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Bihar - Subsection

Section 90(3) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(3)The panel of names so recommended by the Selection Committee shall be considered by the State Government to fill in any vacancies, which may arise during the tenure of the Board, Committee or the Unit.