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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(1)(b) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(b)to make proper arrangement for the conduct and performance of rituals, worship, ceremonies and festivals in the Devasthan according to the custom and usages;