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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(iii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(iii)[ The Director of Health and Medical services and Medical Education or an officer not below the rank of a Joint Director of Health and Medical Services and Medical Education designated by such Director;] [Clause (iii) was substituted for the original, Gujarat 10 of 1982, Sr. No. 6 (5) (b) (ii) (w.r.e.f. 09-12-1981).]