Supreme Court - Daily Orders
Neetu @ Neetu Jitendra Kumar Todarwal vs Jitendra Kumar D. Todarwal on 5 October, 2016
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.601 COURT NO.3 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1634/2016
NEETU @ NEETU JITENDRA KUMAR TODARWAL Petitioner(s)
VERSUS
JITENDRA KUMAR D. TODARWAL Respondent(s)
(with appln(s) for ex-parte stay)
Date : 05/10/2016 This petition was called on for mentioning today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. K. Parmeshwar, Adv.
for Mr. Abid Ali Beeran P,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
No case for transfer is made out.
The transfer petition is accordingly dismissed.
(Renuka Sadana) (Parveen Kumar) Assistant Registrar AR-cum-PS Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2016.10.05 16:44:32 IST Reason: