Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act] State of Odisha - Subsection Section 25A(2)(xiv) in The Orissa Agricultural Produce Markets Rules, 1958 (xiv)sanction of casual leave to all officers and servants of Market Committee and also earned leave with the approval of the Chairman;