Delhi High Court - Orders
Union Of India & Ors vs Smt Rekha Vishnoi on 10 October, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13310/2022 & C.M. APPLS. 40397-99/2022
UNION OF INDIA & ORS. ..... Petitioner
Through: Advocate (name not given).
versus
SMT REKHA VISHNOI ..... Respondent
Through: Mr. Sagar Saxena and Mr. Syed
Tausif, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 10.10.2022
1. Once again a request for passover is made. This is the third passover. It is not possible to passover the matter again.
2. List on 28.11.2022.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J OCTOBER 10, 2022 NA Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:13.10.2022 10:59:50 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.