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Delhi High Court - Orders

Union Of India & Ors vs Smt Rekha Vishnoi on 10 October, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                                      $~35
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   W.P.(C) 13310/2022 & C.M. APPLS. 40397-99/2022
                                          UNION OF INDIA & ORS.                               ..... Petitioner
                                                        Through:          Advocate (name not given).

                                                             versus

                                          SMT REKHA VISHNOI                                  ..... Respondent
                                                       Through:           Mr. Sagar Saxena and Mr. Syed
                                                                          Tausif, Advocates.

                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                          HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                             ORDER

% 10.10.2022

1. Once again a request for passover is made. This is the third passover. It is not possible to passover the matter again.

2. List on 28.11.2022.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J OCTOBER 10, 2022 NA Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:13.10.2022 10:59:50 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.