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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(11) in The Small Industries Development Bank Of India Act, 1989

(11)The Chairman and Managing Director , if for any reason, is unable to attend a meeting of the Board, any other Director nominated by the Chairman and Managing Director in this behalf and in the absence of such nomination any Director elected by the Directors present from among themselves, shall preside at the meeting.