Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The Offshore Areas Mineral (Developnent And Regulation) Amendment Act, 2023 (2)The Central Government shall grant the production lease to the applicant selected in accordance with the procedure laid down under sub-section (1).
