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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(2) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(2)A member of the Committee shall receive a consolidated amount of rupees twenty five thousand if appointed on a whole-time basis, or an honorarium of rupees one thousand five hundred per day on the day of sitting, if appointed on part time basis. In addition a member appointed on a whole time basis will also be entitled to receive transport allowance of rupees seven thousand per Month:Provided that where a retired Government / Municipal Officer is appointed as a member on a whole-time basis, he will have the option to receive the last pay drawn minus pension alongwith allowances.