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State of Uttar Pradesh - Section

Section 8 in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919

8.

The passes will allow the lopping of trees other than those mentioned below for the purpose of making dames of channels to facilitate the floating of timber.The following tree may not be lopped in any circumstance-
Cedrus deodara ... Deodar
Curpressus torulosa ... Sural
Julans regia ... Akhrot
Cedrela Serrata ... Tun
Cadrela toona ... Tun
Qugeinia delbergiodes ... Sandan
Dalbergia Sissoo ... Shisham
Terminalia tomentosa ... Sain
Anogeissus Latifolia ... Bakli
Boehmerial rugulosa ... Genthi
Pistacia integerrima ... Kakar
Pinus longifolia ... Chir
Pinus excelsa ... Kail
Shorea robusta ... Sal
Pieca morinda ... Rai
Bauhina retusa ... Kandlanu
Lopping is only allowed subject to the following conditions-No trees may be lopped to more than 2/3 of its height.No branch of more than 3" diameter may be lopped.No tree of less than 1' 6" girth may be lopped at all except in the case of the following miscellaneous underwood which maybe cut or lopped without restriction-
Adhatoda vasica ... Bansa
Spices of Barberies ... Kinghora
Carissa carandas ... Karaunda
Crataegus crenulata ... Ghingharu
Debregeasia hypoleuca ... Tusari
Species of Desmodium ... Matai
Helicteres isora ... Marorphali
Murraya koenigia ... Kath NIm
Nyctanthes arbortrisits ... Harsingar
Prinsepia utilis ... Bhakal
Randia dumetorum ... Mainphal
Woodforia Floribunda ... Dhaula
Zanthoxylum alatum ... Tezbal.