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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(1) in The Ammonium Nitrate Rules, 2012

(1)An appeal against an order of the licensing authority refusing to grant or renew a licence or suspending or revoking a licence shall lie, if the order is passed by the;
(a)Chief Controller, to the Central Government
(b)Controller, to the Chief Controller
(c)District Authority, to the immediate superior to such Authority.