Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] Union of India - Subsection Section 82(1) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015 (1)No suit shall be brought in any civil court to set aside or modify any proceeding taken or order made under this Act.
