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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(iii) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(iii)If he has been convicted of any offence under his Act or any order made thereunder within three years immediately preceding the date of making the application; or