Himachal Pradesh High Court
Kamal Sharma vs . Mohan Lal & Anr. on 27 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Kamal Sharma Vs. Mohan Lal & anr.
Cr.MP(M) No.2438 of 2023 .
27.09.2023 Present: Mr. Sohail Khan, Advocate vice Mr. Imran Khan, Advocate, for the applicant-appellant. Mr. B.N. Sharma, Additional Advocate General, for respondent No.2/State.
Notice. Mr. B.N.Sharma, learned Additional of Advocate General, accepts notice on behalf of respondent No.2. rt Let notice be issued to respondent No.1 returnable within four weeks, on taking steps within a period of five days.
As prayed for, list on 22.11.2023.
In the meantime, reply on behalf of respondent No.2 be also filed.
( Sushil Kukreja ) September 27, 2023 Judge (VH) ::: Downloaded on - 27/09/2023 20:38:58 :::CIS