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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(g) in The Cantonments (Extension Of Rent Control Laws) Act, 1957

(g)in section 14, the words "the provisions of this Act cease to be applicable to any town, or" shall be omitted;