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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Coal Blocks Allocation Rules, 2017

(3)The Central Government shall issue a public notice for the allotment in at least one Hindi and one English language national newspaper and such public notice shall specify the manner in which the allotment document shall be obtained on the basis of which an applicant will submit the application for allotment.