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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(1) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(1)The income of the Board shall consist of,-
(a)fees received under this Chapter;
(b)grants received from the Government;
(c)donations and other sums received by the Board.