Central Information Commission
Ms.Archana Ashok Bhange vs Ministry Of Human Resource Development on 16 November, 2012
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi-110067
Tel: +91-11-26105682
File No.CIC/DS/A/2011/002194/RM
Appellant: Ms. Archana Ashok Bhange,
Ahmednagar
Public Authority: KVS, New Delhi
Date of Hearing: 16.11.2012
Date of decision: 16.11.2012
Heard today, dated 16.11.2012 through video conferencing.
Appellant is present.
The Public Authority is represented by Shri S.Vijayakumar, JC(Admn) KVS.
The above parties were heard and records perused.
FACTS
Vide RTI dt 20.12.10 appellant had sought information as to the exact reason of rejection in the interview held on August 3, 2010 for the post of TGT Drawing Teacher in KVS.
2. PIO vide letter dt 28.1.11 provided a response.
3. An appeal was filed on 18.3.11.
4. AA vide order dt 6.4.11, upheld the decision of the PIO.
5. Not satisfied with the response, she filed the present appeal.
6. Submissions made by the appellant and public authority were heard. DECISION
7. The Commission finds that the information sought by the appellant has been provided.
The appeal is disposed of.
Sd/-
(Rajiv Mathur) Central Information Commissioner Authenticated true copy forwarded to :
Ms. Archana Ashok Bhange, A-9, Radhanagari, Pumping Station Road, Bhinagar, Distt. Ahmednagar -414002 The Dy. Commissioner(Admn.) & CPIO(RTI Cell) Kendriya Vidyalaya Sangathan(RPS Section) 18 Institutional Area, Shaheed Jeet Singh Marg, New Delhi - 110016 The Joint Commissioner & First Appellate Authority (RTI Cell) Kendriya Vidyalaya Sangathan(RPS Section) 18 Institutional Area, Shaheed Jeet Singh Marg, New Delhi - 110016 (Raghubir Singh) Deputy Registrar .11.2012 3